Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 2] [Section 34] [Entire Act] Union of India - Subsection Section 34(1) in The States Reorganisation Act, 1956 (1)As from such date as the President may by order appoint, there shall be a Legislative Council for the new State of Bombay.
