Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0]

Jammu & Kashmir High Court - Srinagar Bench

Chief Engineer Power Dev. Department vs Commissioner Under Workmens ... on 25 November, 2020

Author: Vinod Chatterji Koul

Bench: Vinod Chatterji Koul

                                                                   S. No. 216
                                                                   After Notice Cause List
                      HIGH COURT OF JAMMU AND KASHMIR
                                AT SRINAGAR
                                    (Through Video Conferencing)

                                                                   OWP No. 2196/2015

       Chief Engineer Power Dev. Department                            .....Petitioner(s)

                                  Through: Mr. M. A. Chashoo, AAG vice
                                           Mr. H. Aman Ali, Dy. AG
              V/s
       Commissioner under Workmens Compensation                     ..... Respondent(s)

                                  Through: None


       Coram:        HON'BLE MR. JUSTICE VINOD CHATTERJI KOUL, JUDGE

                                          ORDER

25.11.2020 Adjourned at the request of proxy counsel. List on 09.12.2020, in supplementary cause list.

(VINOD CHATTERJI KOUL) JUDGE SRINAGAR 25.11.2020 "Manzoor"

MANZOOR UL HASSAN DAR 2020.11.26 11:04