Jammu & Kashmir High Court - Srinagar Bench
Chief Engineer Power Dev. Department vs Commissioner Under Workmens ... on 25 November, 2020
Author: Vinod Chatterji Koul
Bench: Vinod Chatterji Koul
S. No. 216
After Notice Cause List
HIGH COURT OF JAMMU AND KASHMIR
AT SRINAGAR
(Through Video Conferencing)
OWP No. 2196/2015
Chief Engineer Power Dev. Department .....Petitioner(s)
Through: Mr. M. A. Chashoo, AAG vice
Mr. H. Aman Ali, Dy. AG
V/s
Commissioner under Workmens Compensation ..... Respondent(s)
Through: None
Coram: HON'BLE MR. JUSTICE VINOD CHATTERJI KOUL, JUDGE
ORDER
25.11.2020 Adjourned at the request of proxy counsel. List on 09.12.2020, in supplementary cause list.
(VINOD CHATTERJI KOUL) JUDGE SRINAGAR 25.11.2020 "Manzoor"
MANZOOR UL HASSAN DAR 2020.11.26 11:04