Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Andhra Pradesh - Section

Section 115 in Andhra Pradesh Payment of Salaries and Pension and Removal of Disqualifications Act, 1953

115. The Office of the Chairman / President of any Co-operative Society at the Primary, Central and Apex Level.