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State of Telangana - Section

Section 16 in Telangana Housing Board Act, 1956

16. Application of Service Rules and certain other rules.

- Unless otherwise provided in this Act or prescribed thereunder [the provisions of the Service Rules for the time being in force in the State] [Substituted including in marginal heading by Act No.15 of 1962.] relating to salaries, leave, pensions, travelling allowance, retirements and all conditions of service and the rules for the time being in force relating to the conduct of Government servants and enquiries into the conduct and punishment of Government servants, shall apply to the officers and servants of the Board appointed under section 17.