Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 14(1)] [Section 14] [Entire Act]

State of Himachal Pradesh - Subsection

Section 14(1)(ii) in The Himachal Pradesh Ceiling on Land Holdings Act, 1972

(ii)[ for the land in excess of 10 acres and below 30 acres, seventy five times the land revenue (including rates and cesses);and] [Substituted by section 5 of H.P. Act No. 1 of 1974.]