Himachal Pradesh High Court
Kamini And Others vs . State Of H.P. And Others on 13 July, 2022
Bench: Sabina, Jyotsna Rewal Dua
Kamini and others vs. State of H.P. and others CWP No.3751 of 2022 .
13.07.2022 Present: Mr. Onkar Jairath, Advocate, for the petitioners.
Mr. Anil Jaswal, Additional Advocate General, for the respondents/State.
Admit.
List with CWP No.2887 of 2021.
( Sabina ) Judge ( Jyotsna Rewal Dua ) July 13, 2022 (KS) Judge ::: Downloaded on - 13/07/2022 20:06:14 :::CIS