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[Cites 0, Cited by 0] [Section 179] [Entire Act]

Union of India - Subsection

Section 179(7) in The Coal Mines Regulations, 2017

(7)No person shall be appointed as a competent person under this regulation unless he holds a Manager's, Overman's or Gas testing Certificate.Provided that, after coming into force of these regulations, a holder of Lamp Checker's Certificate granted under regulation 12 of the Coal Mines Regulations, 1957, shall also deemed to be a competent person under this regulation.