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Greater Bengaluru City Corporation -

Section 2 in The Bangalore Marriages Validating Act, 1936

2. Validation of certain irregular marriages.- All marriages between Christian subjects of His Majesty which have already been solemnized in the Civil and Military Station of Bangalore by Mr. Walter James McDonald Redwood, a Missionary of the Plymouth Bre hren, shall be, and shall be deemed to have been with effect from the date of solemnization of each respectively, as good and valid in law as if such marriages had been solemnized under a licence authorizing solemnization of marriages between Christian s bjects of His Majesty in the Civil and Military Station of Bangalore.