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[Cites 0, Cited by 0] [Section 18(2)] [Section 18] [Entire Act]

State of Karnataka - Subsection

Section 18(2)(b) in Karnataka Nursing and Paramedical Sciences Education (Regulation) Authority Act, 2012

(b)permit any local authority or a private body of persons to establish educational institutions and maintain them according to such specifications as may be prescribed;