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[Cites 0, Cited by 0] [Section 2] [Entire Act]

Union of India - Subsection

Section 2(f) in The Dock Workers (Safety, Health And Welfare) Regulations, 1990

(f)"container terminal" means the area where the operations of receiving, storage, despatch and interchange of containers, between transport made is carried out primarily with the help of lifting appliances and transport equipment, and includes associated road vehicles, waiting places, control inter-change grid, stacking areas and associated road vehicle, departure, but shall not include-
(i)terminals which handle significant volumes of containerised cargo and break-bulk cargo together using the same operational areas;
(ii)all railway terminals and all in-land depots;
(iii)the stuffing and stripping of the contents of containers; and
(iv)ship-board and ship-side operations LO/LO and RO/RO vessels;