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[Cites 0, Cited by 0] [Section 44] [Entire Act]

State of Tamilnadu - Subsection

Section 44(2) in Tamil Nadu Dr. M.G.R. Medical University (Chennai) Act, 1987

(2)All such regulations shall have effect from such date as the Standing Academic Board may specify and every regulation so made shall be placed before the Governing Counsel for information.