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[Cites 0, Cited by 0] [Section 7] [Entire Act]

State of Uttar Pradesh - Subsection

Section 7(b) in Uttar Pradesh excise Settlement of Licenses for Retail Sale of Foreign Liquor (Excluding Beer) (Sixteenth Amendment) Rules, 2019

(b)A list of the retail shops of foreign Liquor for which the Collector proposes to grant licence shall be exhibited along-with shop wise licence fee, security amount and the earnest money at the Collector's office, Tehsil offices and the offices of the District Excise Officer and the Deputy Excise Commissioner of the charge. This information shall also be displayed on the website of Excise Department (www.upexcise.in) along with the website of each District.