Delhi High Court - Orders
Mrs. Kusum Taneja vs Shri Manik Taneja And Others on 27 September, 2023
Author: Sachin Datta
Bench: Sachin Datta
$~14
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ CS(OS) 174/2018&CC 26/2018
MRS. KUSUM TANEJA ..... Plaintiff
Through: Mr. Mahesh K. Chaudhary and Ms.
Sushmita Chaudhary, Advocates.
versus
SHRI MANIK TANEJA AND OTHERS ..... Defendants
Through: Mr. Ashok Mahajan, Adv. for D1.
Mr. Dhruv Mohan and Mr. Ishaan
Aggarwal, Advocates for D3 & 4.
CORAM:
HON'BLE MR. JUSTICE SACHIN DATTA
ORDER
% 27.09.2023
List on 19.12.2023.
SACHIN DATTA, J
SEPTEMBER 27, 2023/AT
This is a digitally signed order.
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