Section 85(6) in The West Bengal Co-Operative Societies Act, 1983
(6)The owners of apartments in any [* * *] [Word omitted by West Bengal Act 27 of 1989.] building constructed or under construction by any [* * *] [Word omitted by West Bengal Act 27 of 1989.] authority may, if all such owners agree in writing, form a co-operative housing society and apply for registration thereof under section 15, and the application in this behalf shall be supported by the agreement.
