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[Cites 0, Cited by 0] [Section 63A(1)] [Section 63A] [Entire Act]

State of Maharashtra - Subsection

Section 63A(1)(a) in The Maharashtra Cooperative Societies Rules, 1961

(a)suspend the committee of a society and appoint an Administrator or committee of Administrators consisting of three or more active members of the society to take remedial measures within the period specified in the order or;