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State of Andhra Pradesh - Section

Section 5 in A.P. Private Medical/dental Unaided Non-Minority Professional Institutions (Admissions Into Post Graduate Medical / Dental Courses/ Super Speciality Courses) Rules, 2013

5. Fee Structure.

- (i) Regarding the fee structure, the recommendations of the AFRC to be implemented.
(ii)The fee shall be collected for the first year and the college may obtain a bank guarantee for the remaining period of the course, for payment of fee.
(iii)The member institutions can collect the stipend amount equivalent to the total stipend payable for the period of the course at the time of admission from the candidate admitted.