Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Madhya Pradesh - Section Section 71 in The M.P. Bhumi Vikas Rules, 1984 71. Store room. - (1) Height. - The height of a store room shall be not less than 2.2 metres.(2)Size. - The size of a store room, where provided in a residential building, shall be not less than 3 square metres.
