Orissa High Court
Priest Prabhudhan (Dead) vs Rourkela Parish Council on 3 July, 2025
IN THE HIGH COURT OF ORISSA AT CUTTACK
RSA No.613 of 2003
Priest Prabhudhan (dead) ..... Appellants
through LRs Rev. Junul
Timling and others
Represented By Adv. -
M/s.Ramakanta Mohanty, Sr.
Advocate
-versus-
Rourkela Parish Council, ..... Respondents
Sundargarh and others
Represented By Adv. -
M/s.Shashi Bhusan Jena,
P.K.Ghose, S.Behera,
S.S.Mohapatra,
R.N.Moharana
CORAM:
THE HON'BLE MR. JUSTICE ANANDA CHANDRA
BEHERA
ORDER
03.07.2025 Order No.
19. 1. This matter is taken up through hybrid mode.
2. Learned senior counsel for the appellants, learned counsel for the Respondent No.2, learned counsel for the Respondent Nos.16, 17 and 20 and the learned counsel for the respondent No.1 are present.
3. Learned counsel for the Respondent Nos.16, 17 and 20 submitted that, Respondent No.14, 15, and 19 have expired in the meantime.
Page 1 of 2.4. For which, the appellants are directed to take step for substitution of the legal heirs of the deceased Respondent No.14, 15, and 19.
5. List this 2nd appeal on 25.07.2025.
( ANANDA CHANDRA BEHERA) Judge Jagabandhu Signature Not Verified Digitally Signed Signed by: JAGABANDHU BEHERA Designation: Personal Assistant Reason: Authentication Location: OHC, CUTTACK Date: 04-Jul-2025 16:37:51 Page 2 of 2.