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State of Uttar Pradesh - Section

Section 1 in The U.P. State Universities (Centralised) Service Rules, 1975

1. Short title, application and commencement

. - (1) These rules may be called the Uttar Pradesh State Universities (Centralised) Service Rules, 1975.
(2)They shall apply to all the Universities to which the Uttar Pradesh State Universities Act, 1973 as re-enacted and amended by the Uttar Pradesh Universities (Re-enactment and Amendment) Act, 1974, is applicable.
(3)They shall come into force with effect from the date of publication in Official Gazette.