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[Cites 0, Cited by 0] [Section 1] [Entire Act]

State of Karnataka - Subsection

Section 1(2) in Karnataka Agricultural Credit Pass Book Act, 1984

(2)It shall come into force on such [date] [Act came into force in specified areas on 31.10.1986 by notification No. RD 45 TRR 86 dt. 30.10.1986] as the State Government may, by notification, appoint and different dates may be appointed for different areas.