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[Cites 0, Cited by 0] [Section 26B(5)] [Section 26B] [Entire Act]

State of Uttar Pradesh - Subsection

Section 26B(5)(c) in U.P. Urban Planning and Development Act, 1973

(c)Inspecting any immovable Property or its locality, or issuing commission for the examination of witnesses or documents of local investigation.