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[Cites 0, Cited by 0] [Section 14(2)] [Section 14] [Entire Act]

NCT Delhi - Subsection

Section 14(2)(a) in Delhi Lokayukta and Upalokayukta Act, 1995

(a)for purposes of the inquiry or in any report to be made thereon or for any action or proceedings to be taken on such report; or