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[Cites 0, Cited by 0] [Section 11] [Entire Act]

State of Kerala - Subsection

Section 11(2) in Kerala University of Health Sciences Act, 2010

(2)The term of Pro-Vice-Chancellor shall be five years or till he attains the age of sixty-five years, whichever is earlier, provided that a person shall not be appointed as Pro-Vice-Chancellor for more than two terms.