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Union of India - Section

Section 266 in The Naval Ceremonial, Conditions Of Service And Miscellaneous Regulations, 1964

266. Adverse Verification.

- All enrolled persons who are found, on receipt of information in the post-enrolment verification rolls, to have unsatisfactory character or antecedents, shall be liable to be discharged as "Service No Longer Required". Each case shall be referred to the Chief of the Naval Staff for orders.