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[Cites 0, Cited by 0] [Section 38] [Entire Act]

Union of India - Subsection

Section 38(h) in Aircraft Rules, 1937

(h)[ Pilot's License (for gliders, balloons and [microlight aircraft, light sport aircraft and gyroplane]) [Substituted by Notification No. G.S.R. 721(E), dated 23.6.2017 (w.e.f. 23.3.1937).],]