Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 12(2)] [Section 12] [Entire Act]

Union of India - Subsection

Section 12(2)(c) in Goods and Services Tax (Compensation to States) Act, 2017

(c)the manner of refund of compensation by the States to the Central Government under sub-section (6) of section 7;