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Rajasthan High Court - Jodhpur

Het Ram Meena vs State Of Rajasthan And Ors on 13 August, 2018

Author: Sandeep Mehta

Bench: Sandeep Mehta

                                            HIGH COURT OF JUDICATURE FOR RAJASTHAN AT
                                                             JODHPUR
                                                         S.B. Civil Writ No. 15315/2017

                                    Het Ram Meena S/o Shri Dharam Singh Meena , By Caste
                                    Meena, R/o V.p.o. Sanjhapur, Tehsil Toda Bhim, District Karauli
                                    Raj..
                                                                                                  ----Petitioner
                                                                           Versus
                                    1.       The State Of Rajasthan, Through The Joint Director
                                             Training , Department Of Medical And Health, Secretariat,
                                             Jaipur. Rajasthan.
                                    2.       Registrar, Rajasthan Nursing Council , B-39, Sardar Patel
                                             Marg, C- Scheme, Jaipur Rajasthan.
                                    3.       Principal. School Of Nursing , Mahtma Gandhi Hospital,
                                             Jodhpur Rajasthan.
                                                                                               ----Respondents


                                   For Petitioner(s)             :     Mr.D.L.Birani for Mr.M.S.Godara.
                                   For Respondent(s)             :     Mr.Anil Bissa, AGC with
                                                                       Dr.Ghanshyam Bairwa, Joint Director
                                                                       (Training), Directorate,Medical &
                                                                       Health Dept. Jaipur.
                                                                       Mr.Rajendra Kumar Bohra, Principal,
                                                                       School of Nursing, MGH, Jodhpur.



                                                  HON'BLE MR. JUSTICE SANDEEP MEHTA

Judgment / Order 13/08/2018 Learned counsel for the respondents states that the petitioner is already undergoing the internship course of six months in pursuance of this Court's stay order dated 27.11.2017. Thus, the stay order is made absolute and the writ petition is disposed of in these terms.

(SANDEEP MEHTA),J /tarun goyal/ 100 Powered by TCPDF (www.tcpdf.org)