Rajasthan High Court - Jodhpur
Het Ram Meena vs State Of Rajasthan And Ors on 13 August, 2018
Author: Sandeep Mehta
Bench: Sandeep Mehta
HIGH COURT OF JUDICATURE FOR RAJASTHAN AT
JODHPUR
S.B. Civil Writ No. 15315/2017
Het Ram Meena S/o Shri Dharam Singh Meena , By Caste
Meena, R/o V.p.o. Sanjhapur, Tehsil Toda Bhim, District Karauli
Raj..
----Petitioner
Versus
1. The State Of Rajasthan, Through The Joint Director
Training , Department Of Medical And Health, Secretariat,
Jaipur. Rajasthan.
2. Registrar, Rajasthan Nursing Council , B-39, Sardar Patel
Marg, C- Scheme, Jaipur Rajasthan.
3. Principal. School Of Nursing , Mahtma Gandhi Hospital,
Jodhpur Rajasthan.
----Respondents
For Petitioner(s) : Mr.D.L.Birani for Mr.M.S.Godara.
For Respondent(s) : Mr.Anil Bissa, AGC with
Dr.Ghanshyam Bairwa, Joint Director
(Training), Directorate,Medical &
Health Dept. Jaipur.
Mr.Rajendra Kumar Bohra, Principal,
School of Nursing, MGH, Jodhpur.
HON'BLE MR. JUSTICE SANDEEP MEHTA
Judgment / Order 13/08/2018 Learned counsel for the respondents states that the petitioner is already undergoing the internship course of six months in pursuance of this Court's stay order dated 27.11.2017. Thus, the stay order is made absolute and the writ petition is disposed of in these terms.
(SANDEEP MEHTA),J /tarun goyal/ 100 Powered by TCPDF (www.tcpdf.org)