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Bombay High Court

M/S.Cipla Ltd.& Anr vs Union Of India & Ors on 29 October, 2018

Author: Nitin W. Sambre

Bench: R. M. Savant, Nitin W. Sambre

                                                                 1.wp.1749.99 aw connected matters.odt




                              IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                                  ORDINARY ORIGINAL CIVIL JURISDICTION

                                      WRIT PETITION NO. 1749 OF 1999

                   M/s. Cipla Limited & Anr.                          ...         Petitioners
                         Versus
                   Union of India & Ors.                              ...         Respondents

                                                  WITH
                                      WRIT PETITION NO. 101 OF 2001

                   Korpan Ltd. & Anr.                                 ...         Petitioners
                        Versus
                   Union of India & Ors.                              ...         Respondents

                                                  WITH
                                      WRIT PETITION NO. 1758 OF 2000

                   M/s. Unichem Laboratories Ltd. & Anr.              ...         Petitioners
                         Versus
                   Union of India & Ors.                              ...         Respondents

                                                  WITH
                                      WRIT PETITION NO. 1974 OF 2000

                   M/s. Cipla Ltd.& Anr.                              ...         Petitioners
                         Versus
                   Union of India & Ors.                              ...         Respondents


                                                  WITH
                                      WRIT PETITION NO. 2019 OF 2000

                   M/s. Cipla Ltd. And Anr.                           ...         Petitioners
                         Versus
                   Union of India & Ors.                              ...         Respondents

                                                  WITH
   John                               WRIT PETITION NO. 2051 OF 2000
   Doe
Digitally signed
by John Doe
Date: 2018.11.01
11:50:13 +0530
                   Yadav VG                                                                      1/3
                                               1.wp.1749.99 aw connected matters.odt




Okasa Pharma Ltd. & Anr.                          ...          Petitioners
     Versus
Union of India & Ors.                             ...          Respondents

                               WITH
                   WRIT PETITION NO. 2060 OF 2000

Okasa Pharma Ltd. & Anr.                          ...          Petitioners
     Versus
Union of India & Ors.                             ...          Respondents

                               WITH
                   WRIT PETITION NO. 2406 OF 2000

Korpan Ltd. & Anr.                                ...          Petitioners
     Versus
Union of India & Ors.                             ...          Respondents

                               WITH
                   WRIT PETITION NO. 2407 OF 2000

Korpan Ltd. & Anr.                                ...          Petitioners
     Versus
Union of India & Ors.                             ...          Respondents

                            WITH
               CHAMBER SUMMONS NO. 63 OF 2001
                            WITH
               CHAMBER SUMMONS NO. 64 OF 2001
                            WITH
             NOTICE OF MOTION (ST) NO. 673 OF 2017
                            WITH
             CHAMBER SUMMONS (ST) NO. 375 OF 2017
                              IN
                WRIT PETITION NO. 2408 OF 2000

Korpan Ltd. & Anr.                                ...          Petitioners
     Versus
Union of India & Ors.                             ...          Respondents




Yadav VG                                                                      2/3
                                                                  1.wp.1749.99 aw connected matters.odt




Mr.   Janak   Dwarkadas,   Senior   Counsel   a/w   Ms.   Binoi   Dave,   Mr.   Ieshan
Sinha, Mr. Aayesh Gandhi I/by Wadia Ghandy & Co. for the Petitioner No.1
in Writ Petition No. 1749 of 1999, Writ Petition No. 1974 of 2000 and Writ
Petition No. 2019 of 2000. 

Mr.Soli Cooper, Senior Counsel I/by Renuka Laxmeshwar for the Petitioner
No.1 in Writ Petition No. 2051 of 2000 and Writ Petition No. 2060 of 2000.

Mr. Rihal S. Kazi I/by M & M Legal Ventures for Petitioners in Writ Petition
No. 2406 of 2000, Writ Petition No. 2407 of 2000, Writ Petition No. 2408
of 2000 and Writ Petition No. 101 of 2001. 

Mr. Sanjay Udeshi a/w Mr. Aditya Bhat a/w Mr. Darshan Ashar I/by Sanjay
Udeshi   &   Co.   for   Petitioners   in   Writ   Petition   No.   3449   of   2016,   Civil
Application (St) No. 21919 of 2018, Writ Petition No. 61351 of 2003 and
Civil Application (St) No. 21921 of 2018. 

Mr. G. R. Sharma a/w Mr. A. M. Sethna, Mr. D. P. Singh, Mr. Parag Vyas,
Ms. Purnima Awasthi, Ms. Madhu Kagale for Respondent - Union of India
in all Writ Petitions. 

                                      CORAM          :       R. M. SAVANT AND
                                                             NITIN W. SAMBRE, JJ.
                                      DATE           :       29th OCTOBER 2018.
P.C.

.              The learned Counsel appearing on behalf of the Respondent

i.e. Union of India states that the Affidavit on behalf of the said Respondent would be filed within four weeks from date.

2. We, therefore, defer the issuance of directions in the above Writ Petitions until 26th November 2018.

3. To be placed on 26th November 2018.

(NITIN W. SAMBRE, J.) (R. M. SAVANT, J.) Yadav VG 3/3