Bombay High Court
M/S.Cipla Ltd.& Anr vs Union Of India & Ors on 29 October, 2018
Author: Nitin W. Sambre
Bench: R. M. Savant, Nitin W. Sambre
1.wp.1749.99 aw connected matters.odt
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
ORDINARY ORIGINAL CIVIL JURISDICTION
WRIT PETITION NO. 1749 OF 1999
M/s. Cipla Limited & Anr. ... Petitioners
Versus
Union of India & Ors. ... Respondents
WITH
WRIT PETITION NO. 101 OF 2001
Korpan Ltd. & Anr. ... Petitioners
Versus
Union of India & Ors. ... Respondents
WITH
WRIT PETITION NO. 1758 OF 2000
M/s. Unichem Laboratories Ltd. & Anr. ... Petitioners
Versus
Union of India & Ors. ... Respondents
WITH
WRIT PETITION NO. 1974 OF 2000
M/s. Cipla Ltd.& Anr. ... Petitioners
Versus
Union of India & Ors. ... Respondents
WITH
WRIT PETITION NO. 2019 OF 2000
M/s. Cipla Ltd. And Anr. ... Petitioners
Versus
Union of India & Ors. ... Respondents
WITH
John WRIT PETITION NO. 2051 OF 2000
Doe
Digitally signed
by John Doe
Date: 2018.11.01
11:50:13 +0530
Yadav VG 1/3
1.wp.1749.99 aw connected matters.odt
Okasa Pharma Ltd. & Anr. ... Petitioners
Versus
Union of India & Ors. ... Respondents
WITH
WRIT PETITION NO. 2060 OF 2000
Okasa Pharma Ltd. & Anr. ... Petitioners
Versus
Union of India & Ors. ... Respondents
WITH
WRIT PETITION NO. 2406 OF 2000
Korpan Ltd. & Anr. ... Petitioners
Versus
Union of India & Ors. ... Respondents
WITH
WRIT PETITION NO. 2407 OF 2000
Korpan Ltd. & Anr. ... Petitioners
Versus
Union of India & Ors. ... Respondents
WITH
CHAMBER SUMMONS NO. 63 OF 2001
WITH
CHAMBER SUMMONS NO. 64 OF 2001
WITH
NOTICE OF MOTION (ST) NO. 673 OF 2017
WITH
CHAMBER SUMMONS (ST) NO. 375 OF 2017
IN
WRIT PETITION NO. 2408 OF 2000
Korpan Ltd. & Anr. ... Petitioners
Versus
Union of India & Ors. ... Respondents
Yadav VG 2/3
1.wp.1749.99 aw connected matters.odt
Mr. Janak Dwarkadas, Senior Counsel a/w Ms. Binoi Dave, Mr. Ieshan
Sinha, Mr. Aayesh Gandhi I/by Wadia Ghandy & Co. for the Petitioner No.1
in Writ Petition No. 1749 of 1999, Writ Petition No. 1974 of 2000 and Writ
Petition No. 2019 of 2000.
Mr.Soli Cooper, Senior Counsel I/by Renuka Laxmeshwar for the Petitioner
No.1 in Writ Petition No. 2051 of 2000 and Writ Petition No. 2060 of 2000.
Mr. Rihal S. Kazi I/by M & M Legal Ventures for Petitioners in Writ Petition
No. 2406 of 2000, Writ Petition No. 2407 of 2000, Writ Petition No. 2408
of 2000 and Writ Petition No. 101 of 2001.
Mr. Sanjay Udeshi a/w Mr. Aditya Bhat a/w Mr. Darshan Ashar I/by Sanjay
Udeshi & Co. for Petitioners in Writ Petition No. 3449 of 2016, Civil
Application (St) No. 21919 of 2018, Writ Petition No. 61351 of 2003 and
Civil Application (St) No. 21921 of 2018.
Mr. G. R. Sharma a/w Mr. A. M. Sethna, Mr. D. P. Singh, Mr. Parag Vyas,
Ms. Purnima Awasthi, Ms. Madhu Kagale for Respondent - Union of India
in all Writ Petitions.
CORAM : R. M. SAVANT AND
NITIN W. SAMBRE, JJ.
DATE : 29th OCTOBER 2018. P.C. . The learned Counsel appearing on behalf of the Respondent
i.e. Union of India states that the Affidavit on behalf of the said Respondent would be filed within four weeks from date.
2. We, therefore, defer the issuance of directions in the above Writ Petitions until 26th November 2018.
3. To be placed on 26th November 2018.
(NITIN W. SAMBRE, J.) (R. M. SAVANT, J.) Yadav VG 3/3