Kerala High Court
Dr.Jishma vs Parayan Thodika Kunhayisha on 10 October, 2024
O.P.(C) No.2007 of 2024 1
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IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR.JUSTICE VIJU ABRAHAM
THURSDAY, THE 10TH DAY OF OCTOBER 2024 / 18TH ASWINA, 1946
OP(C) NO. 2007 OF 2024
AS NO.47 OF 2024 OF DISTRICT COURT& SESSIONS COURT,MANJERI
EP 39/2023 IN OS NO.105 OF 2006 OF ASSISTANT SESSIONS
COURT/SUB COURT / COMMERCIAL COURT, MANJERI
PETITIONER/CLAIM PETITIONER/THIRD PARTY:
DR.JISHMA, AGED 39 YEARS
D/O.P.T. KUNHALIKUTTY, PARAYAN THODIKA HOUSE,
NILAMBUR AMSOM DESOM, PO.NILAMBUR ,
NILAMBUR TALUK, MALAPPURAM DISTRICT.,
PIN - 679329
BY ADVS.
JAMSHEED HAFIZ
T.S.SREEKUTTY
FATHIMA NASREEN S.
RESPONDENTS/EP PETITIONER/RESPONDENTS 1 TO 27:
1 PARAYAN THODIKA KUNHAYISHA, AGED 75 YEARS
D/O KUNHAHAMMED W/O KAPPIL ABDULLA, KAPPIL HOUSE,
MARUTHA P.O., VAZHIKADAVU AMSOM DESOM,
NILAMBUR TALUK, MALAPPURAM DISTRICT, PIN - 679329
2 PARAYAN THODIKA NAFEESA, AGED 71 YEARS
2. W/O.KUNHI MOIDU, KAPPIL HOUSE,
NILAMBUR AMSOM DESOM, MALAPPURAM DISTRICT,
PIN - 679329
3 PARAYAN THODIKA SAINABA, AGED 65 YEARS
3. D/O. UNNIMOTHI, PARAYATHODIKA HOUSE,
VAZHIKKADAVU AMSOM DESOM, MARUTHA POST,
MALAPPURAM DISTRICT., PIN - 679329
4 PARAYAN THODIKA KUNHIMOHAMED, AGED 63 YEARS
S/O. UNNIMOTHI, PARAYAHODIKA HOUSE,
VAZHIKKADAVU AMSOM DESOM, MARUTHA POST,
MALAPPURAM DISTRICT., PIN - 679329
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5 PARAYAN THODIKA HUSSAIN, AGED 60 YEARS
S/O. UNNIMOTHI, PARAYAN THODIKA HOUSE,
VAZHIKKADAVU AMSOM DESOM, MARUTHA POST,
MALAPPURAM DISTRICT., PIN - 679629
6 PATHUMMAKUTTY, AGED 69 YEARS
W/O.ABOOBACKER, PILATHODAN HOUSE,
MAMPAD AMSOM DESOM, MALAPPURAM DISTRICT.,
PIN - 679329
7 PARAYAN THODIKA AYISHA, AGED 50 YEARS
W/O MOHAMMEDALI MOOTHEDATH PARAKKAL HOUSE,
MANIMOOLI POST MALAPPURAM DISTRICT, PIN - 679329
8 PARAYAN THODIKA AMINA, AGED 54 YEARS
W/O.ROUF, PILATHODAN HOUSE, MAMPAD AMSOM DESOM,
MALAPPURAM DISTRICT., PIN - 679329
9 PARAYAN THODIKA KADEESA, AGED 77 YEARS
D/O. KUNHAHAMED, PARAYAN THODIKA HOUSE,
VAZHIKKADAVU AMSOM DESOM, MARUTHA POST,
MALAPPURAM DISTRICT., PIN - 679329
0 FATHIMA, AGED 56 YEARS
W/O.PARAYAN THODIKA HAMZA, KANHIRATHINGAL,
MARUTHA AMSOM DESOM, MALAPPURAM DISTRICT.,
PIN - 679329
11 SUNEER, AGED 40 YEARS
S/O.PARAYAN THODIKA HAMZA, KANHIRATHINGAL,
MARUTHA AMSOM DESOM, MALAPPURAM DISTRICT.,
PIN - 679329
12 ABID, AGED 38 YEARS
S/O.PARAYAN THODIKA HAMZA, KANHIRATHINGAL,:
MARUTHA AMSOM DESOM, MALAPPURAM DISTRICT.,
PIN - 679329
13 JAFER, AGED 36 YEARS
S/O.PARAYAN THODIKA HAMZA, KANHIRATHINGAL,
MARUTHA AMSOM DESOM, MALAPPURAM DISTRICT.,
PIN - 679329
14 SHAMEER, AGED 33 YEARS
S/O.PARAYAN THODIKA HAMZA, KANHIRATHINGAL,
MARUTHA AMSOM DESOM, MALAPPURAM DISTRICT.,
PIN - 679329
15 NISHAD, AGED 31 YEARS
S/O.PARAYAN THODIKA HAMZA, KANHIRATHINGAL,
MARUTHA AMSOM DESOM, MALAPPURAM DISTRICT.,
PIN - 679329
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16 K.V. THANUJA, AGED 53 YEARS
W/O.KAKKODAN MUSTHAFA, KAKKODAN HOUSE,
SULTHAN BATHERI, WAYANAD DISTRICT, PIN - 673592
17 K.P. SHAHINA, AGED 51 YEARS
W/O.ERANJIKKAL HANEEFA, SHAHINI MANZIL,
NILAMBUR AMSOM DESOM, MALAPPURAM DISTRICT.,
PIN - 679329
18 K.V. MOHAMED SAJEER, AGED 52 YEARS
S/O.K.V.MOHAMEDALI, SHAHINA MANZIL,
NILAMBUR AMSOM DESOM, MALAPPURAM DISTRICT,
PIN - 679329
19 ANWAR SADATH, AGED 46 YEARS
S/O.K.V.MOHAMEDALI, SHAHINA MANZIL,
NILAMBUR AMSOM DESOM, MALAPPURAM DISTRICT.,
PIN - 679329
0 SAINABA
D/O. PILAKKALKANDI UMMER, PARAYAN THODIKA HOUSE,
PADIKUNNU, JANATHAPADI, NILAMBUR POST,
NILAMBUR TALUK, MALAPPURAM DISTRICT.,
PIN - 679329
21 MOHAMEDALI
S/O. PILAKKALKANDI UMMER. PILAKKALKANDI HOUSE,
KALARIKUNNU, MANALODI, NILAMBUR TALUK,
MALAPPURAM DISTRICT., PIN - 679329
22 ILSUMUNNEESA
D/O.ABDURAHIMAN, MUSLIYARAKATH HOUSE,
CHARAMKULAM, CHANDAKUNNU POST, NILAMBUR TALUK,
MALAPPURAM DISTRICT., PIN - 679329
23 SAKEER HUSSAIN
S/O.ABDURAHIMAN, THAHIR HOUSE, POOCHAKUTH,
JILLA KRISHI THOTTAM, CHUNGATHARA POST,
NILAMBUR TALUK, MALAPPURAM DISTRICT.,
PIN - 679329
24 RAHMATH
W/O.LATE PARAYAN THODIKA ABDUL AZEEZ @ AZEEZ,
PARAYANTHODIKA HOUSE, KALATHINKADAVU,
NILAMBUR AMSOM DESOM, NILAMBUR POST,
MALAPPURAM DISTRICT, PIN - 679329
25 AHAMEDKUTTY
S/O. LATE PARAYANTHODIKA ABDUL AZEEZ @ AZEEZ,
PARAYANTHODIKA HOUSE, KALATHINKADAVU,
NILAMBUR AN SOM DESOM, NILAMBUR POST,
MALAPPURAM DISTRICT., PIN - 679329
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26 ASITHA
D/O.LATE PARAYAN THODIKA ABDUL AZEEZ @ AZEEZ,
PARAYANTHODIKA HOUSE, KALATHINKADAVU,
NILAMBUR AMSOM DESOM, NILAMBUR POST,
MALAPPURAM DISTRICT, PIN - 679329
27 ANULA
W/O.LATE PARAYAN THODIKA ABDUL AZEEZ @ AZEEZ,
PARAYANTHODIKA HOUSE, KALATHINKADAVU ,
NILAMBUR AMSOM DESOM , MALAPPURAM DISTRICT,
PIN - 679329
28 P.T. KUNHALIKUTTY ,AGED 70 YEARS
S/O KUHAHAMMED PARAYANTHODIKA HOUSE,
NILAMBUR AMSOM DESOM , NILAMBUR POST
MALAPPURAM DISTRICT, PIN - 679329
BY ADVS.
M.A.ZOHRA
RIYA BAKKER(K/000290/2024)
THIS OP (CIVIL) HAVING COME UP FOR ADMISSION ON 10.10.2024,
THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
O.P.(C) No.2007 of 2024 5
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VIJU ABRAHAM, J.
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O.P.(C) No.2007 of 2024
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Dated this the 10th day of October, 2024
JUDGMENT
When the matter was taken up for consideration today, the learned counsel appearing for the petitioner requests for an early disposal of I.A.No.1 of 2024 in A.S.No.47 of 2024 on the file of the District Court, Manjeri.
2. On 12.09.2024 this Court has called for a report from the District Court, Manjeri regarding the present status of the said interlocutory application wherein it is reported that I.A.No.1 of 2024 is pending consideration and it can be disposed of within a period of two months.
After hearing the learned counsel for the petitioner and the respondents, I am inclined to dispose of the original petition with a direction to the District Court, Manjeri to dispose of I.A.No.1 of 2024 in A.S.No.47 of 2024 in accordance with law without any delay, at any rate, within an outer limit of one month from the date of receipt of a copy of the judgment.
Original petition is disposed of as above.
Sd/-
VIJU ABRAHAM JUDGE cks O.P.(C) No.2007 of 2024 6 2024:KER:75511 APPENDIX OF OP(C) 2007/2024 PETITIONER EXHIBITS Exhibit P1 TRUE COPY OF THE PRELIMINARY DECREE IN O.S 105/2006 BEFORE THE SUB COURT MANJERI DATED 08.04.2009 Exhibit P1a TRUE COPY OF THE FINAL DECREE PASSED BY ITS ORDER DATED 10.04.2016 IN FDIA NO. 941/ 2016 IN O.S. NO. 105/ 2016 BY THE SUB COURT , MANJERI Exhibit P2 TRUE COPY OF THE JUDGMENT IN R.S.A 64/2022 BEFORE THE HONOURABLE HIGH COURT OF KERALA DATED 01.12.2023 Exhibit P3 TRUE COPY OF THE CLAIM PETITION UNDER ORDER 21 RULE 97 OF THE CODE OF CIVIL PROCEDURE FILED AS E.A 20/2024 IN E.P 39/2023 IN I.A 941/2016 IN O.S 105/2006 BEFORE THE SUB COURT, MANJERI DATED 14.08.2024 I Exhibit P4 TRUE COPY OF THE E.A 21/2024 IN E.P 39/2023 IN I.A 941/2016 IN O.S 105/2006 BEFORE THE SUB COURT, MANJERI DATED 14.08.2024 Exhibit P5 TRUE COPY OF THE E.A 22/2024 IN E.P 39/2023 IN I.A 941/2016 IN O.S 105/2006 BEFORE THE SUB COURT, MANJERI DATED 14.08.2024 Exhibit P6 TRUE COPY OF THE COMMON ORDER IN E.A 20/2024, E.A 21/2024 & E.A 22/2024 IN E.P 39/2023 IN I.A 941/2016 IN O.S 105/2006 BEFORE THE SUB COURT, MANJERI DATED 22.08.2024 Exhibit P7 TRUE COPY OF THE APPEAL A.S 47/2024 BEFORE THE HONOURABLE DISTRICT COURT MANJERI DATED 30.08.2024 Exhibit P8 TRUE COPY OF THE I.A 1/2024 IN A.S 47/2024 BEFORE THE HONOURABLE DISTRICT COURT MANJERI DATED 30.08.2024