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[Cites 0, Cited by 0] [Section 863] [Entire Act]

State of Rajasthan - Subsection

Section 863(a) in Rules of the High Court of Judicature for Rajasthan, 1952

(a)inspection by counsel appearing for the Government or by an officer of the Government whose duty it is or who may have been empowered by the Government to make inspection of records;