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[Cites 0, Cited by 0] [Section 4] [Entire Act]

State of Uttar Pradesh - Subsection

Section 4(1) in The U.P. Bhoodan Yagna Rules, 1953

(1)The Chairman and the members of the Committee shall be nominated by Shri Acharya Vinoba Bhave, as provided in clauses (a) and (b) of sub-section (1) of section 4 of the Act, within a period of thirty days from the date of the publication of the Rules or within such period as may be extended by Government not exceeding a further period of thirty days.