Supreme Court - Daily Orders
Mukeshbhai M Chakwawala vs Nagarbhai Govindbhai Patel on 5 February, 2018
Bench: S.A. Bobde, L. Nageswara Rao
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ITEM NO.55 & 58 COURT NO.7 SECTION II-B
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
SPECIAL LEAVE PETITION (CRIMINAL) Diary No(s). 3397/2018
(Arising out of impugned final judgment and order dated
19-01-2018 in SCRLA No. 9097/2017 passed by the High Court Of
Gujarat At Ahmedabad)
MUKESHBHAI M CHAKWAWALA Petitioner(s)
VERSUS
NAGARBHAI GOVINDBHAI PATEL & ORS. Respondent(s)
(WITH IA No.15526/2018-PERMISSION TO FILE SLP and IA
No.15531/2018-EXEMPTION FROM FILING O.T. and IA
No.18065/2018-PERMISSION TO PLACE ON RECORD SUBSEQUENT FACTS
and IA No.18066/2018-EXEMPTION FROM FILING O.T.
WITH
SLP(Crl.) No. 3157/2017
(With appln. for permission to file annexures)
Date : 05-02-2018 These matters were called on
for hearing today.
CORAM :
HON'BLE MR. JUSTICE S.A. BOBDE
HON'BLE MR. JUSTICE L. NAGESWARA RAO
For Petitioner(s) Mr. P.S. Patwalia, Sr. Adv.
Mr. Nikhil Goel, AOR
Mr. Deval Modi, Adv.
Ms. Naveen Goel, Adv.
Mr. K.V. Viswanathan, Sr. Adv.
Mr. Nikhil Goel, Adv.
Mr. Bhargava N. Bhatt, Adv.
Mr. Deval Modi, Adv.
Ms. Naveen Goel, Adv.
For Respondent(s)
Signature Not Verified
Mr. Varinder Kumar Sharma, AOR
Digitally signed by
CHARANJEET KAUR
Date: 2018.02.05
Mr. Ankit B. Pandya, Adv.
17:12:39 IST
Reason: Mr. Prithu Parimal, Adv.
Mohd. Shahid Hussain, Adv.
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Mrs. Hemantika Wahi, Adv.
Ms. Jesal Wahi, Adv.
Ms. Shodhika Sharma, Adv.
Ms. Vishakha, Adv.
UPON hearing the counsel the Court made the following
O R D E R
List the matters on 07.02.2018.
[ Charanjeet Kaur ] [ Indu Kumari Pokhriyal ] A.R.-cum-P.S. Asstt. Registrar