Himachal Pradesh High Court
Ntpc Ltd vs . Chunka Ram & Others on 11 May, 2022
Author: Tarlok Singh Chauhan
Bench: Tarlok Singh Chauhan
NTPC Ltd Vs. Chunka Ram & others CMP No. 5496 of 2022 in RFA .
No. 396 of 2014 11.5.2022 Present: Ms. Rinki Kashmiri, Advocate vice counsel for the appellant.
Mr. Anirudh Sharma, Advocate, for respondents No. 2, 3 and 5.
Mr. Rajinder Dogra, Sr. Addl. A.G. with Mr. Rajat Chauhan, Law Officer, for respondent No. 6.
Learned Additional Advocate General prays for and is granted two weeks' time to place on record the shares that have been allegedly worked out by the Collector, Land Acquisition Kol Dam, District Bilaspur.
List on 25.5.2022.
(Tarlok Singh Chauhan) Judge May 11, 2022 (Kalpana) ::: Downloaded on - 11/05/2022 20:13:48 :::CIS