Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 78(4)] [Section 78] [Entire Act] Union of India - Subsection Section 78(4)(v) in The Punjab Reorganisation Act, 1966 (v)Bhakra Right Bank Power House with four units of 120 M.W. each.