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Delhi High Court - Orders

Oppo Mobiles India Private Limited vs Union Of India & Anr on 10 March, 2026

                          $~60 to 73
                          *         IN THE HIGH COURT OF DELHI AT NEW DELHI
                          +         W.P.(C) 334/2023
                                    OPPO MOBILES INDIA PRIVATE LIMITED                  .....Petitioner
                                                     Through: Mr. Kamal Sawhney, Mr. Nikhil
                                                              Agarwal and Mr. Nishank Vashistha,
                                                              Advs.
                                                     versus
                                    UNION OF INDIA & ANR.                          .....Respondents
                                                     Through: Ms. Bakshi Vinita, SPC for R-1
                                                              Mr. Shlok Chandra, SSC, Ms. Naincy
                                                              Jain and Ms. Madhavi Shukla, JSCs
                          61
                          +         W.P.(C) 7594/2023
                                    OPPO MOBILES INDIA PRIVATE LIMITED
                                                                                                            .....Petitioner
                                                                  Through:            Mr. Kamal Sawhney, Mr. Nikhil
                                                                                      Agarwal and Mr. Nishank Vashistha,
                                                                                      Advs.
                                                                  versus
                                    UNION OF INDIA & ANR.                                                  .....Respondents
                                                  Through:                            Ms. Bakshi Vinita, SPC for R-1
                                                                                      Mr. Shlok Chandra, SSC, Ms. Naincy
                                                                                      Jain and Ms. Madhavi Shukla, JSCs
                          62
                          +         W.P.(C) 17231/2024
                                    OPPO MOBILES INDIA PRIVATE LIMITED             .....Petitioner
                                                     Through: Mr. Kamal Sawhney, Mr. Nikhil
                                                              Agarwal and Mr. Nishank Vashistha,
                                                              Advs.
                                                     versus
                                    UNION OF INDIA & ANR.                                                 .....Respondents
                                                  Through:                            Ms. Vandana Sachdeva, Mr. Sumit
                                                                                      Choudhary and Mr. Ankit Choudhary,
                                                                                      Advs.
                                                                                      Mr. Shlok Chandra, SSC, Ms. Naincy




This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 11/03/2026 at 21:17:10
                                                                                       Jain and Ms. Madhavi Shukla, JSCs
                          63
                          +         W.P.(C) 17232/2024
                                    OPPO MOBILES INDIA PRIVATE LIMITED                 .....Petitioner
                                                     Through: Mr. Kamal Sawhney, Mr. Nikhil
                                                              Agarwal and Mr. Nishank Vashistha,
                                                              Advs.
                                                     versus
                                    UNION OF INDIA & ANR.                         .....Respondents
                                                     Through: Ms. Vandana Sachdeva, Mr. Sumit
                                                              Choudhary and Mr. Ankit Choudhary,
                                                              Advs.
                                                              Mr. Shlok Chandra, SSC, Ms. Naincy
                                                              Jain and Ms. Madhavi Shukla, JSCs
                          64
                          +         W.P.(C) 15948/2023
                                    M/S HUAWEI TELECOMMUNICATIONS (INDIA) COMPANY
                                    PVT. LTD.                                         .....Petitioner
                                                     Through: Mr. Arvind Datar and Mr. Tarun
                                                              Gulati, Sr. Adv. with Mr. Kishore
                                                              Kunal, Ms. Ankita Prakash and Mr.
                                                              Anuj Kumar, Advs.
                                                     versus
                                    ASSISTANT COMMISSIONER OF INCOME TAX, CENTRAL
                                    CIRCLE-2, DELHI & ANR.                        .....Respondent
                                                     Through: Mr. Indruj Singh Rai SSC, Mr.
                                                              Sanjeev Menon, Mr. Rahul Singh JSC
                          65
                          +         W.P.(C) 15958/2023
                                    M/S HUAWEI TELECOMMUNICATIONS (INDIA) COMPANY
                                    PVT. LTD.                                       .....Petitioner
                                                     Through: Mr. Arvind Datar and Mr. Tarun
                                                              Gulati, Sr. Adv. with Mr. Kishore
                                                              Kunal, Ms. Ankita Prakash and Mr.
                                                              Anuj Kumar, Advs.
                                                     versus

                                    ASSISTANT COMMISSIONER OF INCOME TAX, CENTRAL




This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 11/03/2026 at 21:17:10
                                     CIRCLE-2, DELHI & ANR.                                                .....Respondents
                                                  Through:                            Mr. Indruj Singh Rai SSC, Mr.
                                                                                      Sanjeev Menon, Mr. Rahul Singh JSC
                          66
                          +         W.P.(C) 15972/2023
                                    M/S HUAWEI TELECOMMUNICATIONS (INDIA) COMPANY
                                    PVT. LTD.                                         .....Petitioner
                                                     Through: Mr. Arvind Datar and Mr. Tarun
                                                              Gulati, Sr. Adv. with Mr. Kishore
                                                              Kunal, Ms. Ankita Prakash and Mr.
                                                              Anuj Kumar, Advs.
                                                     versus
                                    ASSISTANT COMMISSIONER OF INCOME TAX, CENTRAL
                                    CIRCLE-2, DELHI & ANR.                       .....Respondents
                                                     Through: Mr. Indruj Singh Rai SSC, Mr.
                                                              Sanjeev Menon, Mr. Rahul Singh JSC
                          67
                          +         W.P.(C) 13544/2024
                                    M/S HUAWEI TELECOMMUNICATIONS (INDIA) COMPANY
                                    PVT. LTD.                                       .....Petitioner
                                                     Through: Mr. Arvind Datar and Mr. Tarun
                                                              Gulati, Sr. Adv. with Mr. Kishore
                                                              Kunal, Ms. Ankita Prakash and Mr.
                                                              Anuj Kumar, Advs.
                                                     versus
                                    ASSISTANT COMMISSIONER OF INCOME TAX, CENTRAL
                                    CIRCLE-2, DELHI & ANR.                     .....Respondents
                                                  Through: Mr. Indruj Singh Rai SSC, Mr.
                                                           Sanjeev Menon, Mr. Rahul Singh JSC
                          68
                          +         W.P.(C) 13545/2024
                                    M/S HUAWEI TELECOMMUNICATIONS (INDIA) COMPANY
                                    PVT. LTD.                                       .....Petitioner
                                                     Through: Mr. Arvind Datar and Mr. Tarun
                                                              Gulati, Sr. Adv. with Mr. Kishore
                                                              Kunal, Ms. Ankita Prakash and Mr.
                                                              Anuj Kumar, Advs.




This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 11/03/2026 at 21:17:10
                                                                   versus

                                    ASSISTANT COMMISSIONER OF INCOME TAX, CENTRAL
                                    CIRCLE-2, DELHI & ANR.                    .....Respondents
                                                  Through: Mr. Indruj Singh Rai SSC, Mr.
                                                           Sanjeev Menon, Mr. Rahul Singh JSC
                          69
                          +         W.P.(C) 13546/2024
                                    M/S HUAWEI TELECOMMUNICATIONS (INDIA) COMPANY
                                    PVT. LTD.                                       .....Petitioner
                                                     Through: Mr. Arvind Datar and Mr. Tarun
                                                              Gulati, Sr. Adv. with Mr. Kishore
                                                              Kunal, Ms. Ankita Prakash and Mr.
                                                              Anuj Kumar, Advs.
                                                     versus

                                    ASSISTANT COMMISSIONER OF INCOME TAX, CENTRAL
                                    CIRCLE-2, DELHI & ANR.                    .....Respondents
                                                  Through: Mr. Indruj Singh Rai SSC, Mr.
                                                           Sanjeev Menon, Mr. Rahul Singh JSC
                          70
                          +         W.P.(C) 13547/2024
                                    M/S HUAWEI TELECOMMUNICATIONS (INDIA) COMPANY
                                    PVT. LTD.                                       .....Petitioner
                                                     Through: Mr. Arvind Datar and Mr. Tarun
                                                              Gulati, Sr. Adv. with Mr. Kishore
                                                              Kunal, Ms. Ankita Prakash and Mr.
                                                              Anuj Kumar, Advs.
                                                     versus

                                    ASSISTANT COMMISSIONER OF INCOME TAX, CENTRAL
                                    CIRCLE-2, DELHI & ANR.                    .....Respondents
                                                  Through: Mr. Indruj Singh Rai SSC, Mr.
                                                           Sanjeev Menon, Mr. Rahul Singh JSC
                          71
                          +         W.P.(C) 13564/2024
                                    M/S HUAWEI TELECOMMUNICATIONS (INDIA) COMPANY
                                    PVT. LTD.                             .....Petitioner




This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 11/03/2026 at 21:17:10
                                                                   Through:            Mr. Arvind Datar and Mr. Tarun
                                                                                      Gulati, Sr. Adv. with Mr. Kishore
                                                                                      Kunal, Ms. Ankita Prakash and Mr.
                                                                                      Anuj Kumar, Advs.
                                                  versus
                                    ASSISTANT COMMISSIONER OF INCOME TAX, CENTRAL
                                    CIRCLE-2, DELHI & ANR.                    .....Respondents
                                                  Through: Mr. Indruj Singh Rai SSC, Mr.
                                                           Sanjeev Menon, Mr. Rahul Singh JSC
                          72
                          +         W.P.(C) 14897/2024
                                    M/S HUAWEI TELECOMMUNICATIONS (INDIA) COMPANY
                                    PVT. LTD.                                          .....Petitioner
                                                     Through: Mr. Arvind Datar and Mr. Tarun
                                                              Gulati, Sr. Adv. with Mr. Kishore
                                                              Kunal, Ms. Ankita Prakash and Mr.
                                                              Anuj Kumar, Advs.
                                                     versus
                                    ASSISTANT COMMISSIONER OF INCOME TAX, CENTRAL
                                    CIRCLE-2, DELHI & ANR.                        .....Respondents
                                                     Through: Mr. Indruj Singh Rai SSC, Mr.
                                                              Sanjeev Menon, Mr. Rahul Singh JSC
                          73
                          +         W.P.(C) 14899/2024
                                    M/S HUAWEI TELECOMMUNICATIONS (INDIA) COMPANY
                                    PVT. LTD.                                         .....Petitioner
                                                     Through: Mr. Arvind Datar and Mr. Tarun
                                                              Gulati, Sr. Adv. with Mr. Kishore
                                                              Kunal, Ms. Ankita Prakash and Mr.
                                                              Anuj Kumar, Advs.
                                                     versus
                                    ASSISTANT COMMISSIONER OF INCOME TAX, CENTRAL
                                    CIRCLE-2, DELHI & ANR.                       .....Respondents
                                                     Through: Mr. Indruj Singh Rai SSC, Mr.
                                                              Sanjeev Menon, Mr. Rahul Singh JSC
                                    CORAM:
                                    HON'BLE MR. JUSTICE DINESH MEHTA
                                    HON'BLE MR. JUSTICE VINOD KUMAR




This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 11/03/2026 at 21:17:10
                                                                   ORDER

% 10.03.2026

1. The matter could not be called out/taken for consideration till rising of the Court and is therefore adjourned.

2. List this case on 28.07.2026.

DINESH MEHTA, J VINOD KUMAR, J MARCH 10, 2026/dd This is a digitally signed order.

The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 11/03/2026 at 21:17:10