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[Cites 0, Cited by 0] [Section 11] [Entire Act]

Union of India - Subsection

Section 11(ii) in Cochin Port Trust (Handling Freight Containers Carrying Dangerous or Hazardous Cargo) Regulations, 2019

(ii)the port is to be informed at least ten days in advance of the arrival of the vessel along with a copy of the stowage plan showing the position of the Class-7 cargo containers;