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[Cites 0, Cited by 0] [Section 7] [Entire Act]

State of Madhya Pradesh - Subsection

Section 7(c) in The M.P. Adjustment and Liquidation of Industrial Workers' Debt Act, 1936

(c)the place where he ordinarily resides or personally works for gain or, if he has been arrested or imprisoned the place where he is in custody;