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[Cites 0, Cited by 0] [Section 4(1)] [Section 4] [Entire Act]

State of Punjab - Subsection

Section 4(1)(iii) in The Punjab Industrial Housing Rules, 1982

(iii)[has been working in a factory continuously for a period of two years:] [Substituted vide Punjab Government Notification No. GSR 13/PA/16/56/S24/89 dated 8-7-1988.]