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[Cites 0, Cited by 0] [Section 54] [Entire Act]

State of Uttar Pradesh - Subsection

Section 54(2) in The U.P. Kshettra Panchayats And Zila Panchayats Adhiniyam, 1961

(2)Where Zila Panchayat fails to provide to any Kshettra Panchayat any staff under sub-section (3) of Section 48, the State Government may provide such staff out of the staff of the Zila Panchayat and such staff shall be deemed to have been placed on deputation with the Kshettra Panchayat under the said sub-section.