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[Cites 0, Cited by 0] [Section 12] [Entire Act]

State of Chattisgarh - Subsection

Section 12(4) in Chhattisgarh State Electricity Regulatory Commission (Fees and Charges of State Load Despatch Centre and Other Related Matters) Regulations, 2010

(4)Rate of return on equity shall be rounded off to three decimal points and be computed as per the formula given below : -Rate of pre-tax return on equity = Base rate/(l-t)Where it is the applicable tax rate in accordance with sub-clause (3).