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[Cites 0, Cited by 0] [Section 28(2)] [Section 28] [Entire Act]

State of Telangana - Subsection

Section 28(2)(j) in Telangana Sugarcane (Regulation of Supply and Purchase) Act, 1961

(j)the time within which applications and appeals may be presented under this Act, in cases for which no specific provision in that behalf has been made in this Act;