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[Cites 0, Cited by 0] [Section 18(3)] [Section 18] [Entire Act]

State of Bihar - Subsection

Section 18(3)(iii) in Bihar Secretariat Service Act, 2007

(iii)Under-Secretary, Deputy-Secretary etc. - The inter-se seniority of officers promoted to this grade after the appointed day shall be regulated by such order under which they are so appointed.