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[Cites 0, Cited by 0] [Section 11] [Entire Act]

State of Odisha - Subsection

Section 11(5) in The Western Orissa Development Council Act, 2000

(5)[ The Government in the Planning and Co-ordination Department shall have power to supervise and evaluate the works of the Council.] [Substituted vide Notification No. 10942 dated 19.7.2001 O.G.E.No. 1355 dated 19.7.2001.]