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[Cites 0, Cited by 0] [Section 24] [Entire Act]

State of Jharkhand - Subsection

Section 24(1) in Sakri Canals Irrigation Rules, 1952

(1)The following rates shall be payable for the supply of water for the purpose of flow irrigation;-]
Class of lease Water supplied. Rate per acre To be paid on or before.
From To
Kharif seasonRabi seasonRabi singleWateringon kharif leased area 10th June1st Nov.31st January 1st Oct.31st JanuaryEnd. of February Rs.875 31st January31st March31st May.