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[Cites 0, Cited by 0] [Section 78B] [Entire Act]

State of Telangana - Subsection

Section 78B(2) in Telangana Education Act, 1982

(2)A teacher or a member in any aided private Junior and Degree Colleges who continues in service beyond the age of fifty eight years for any reason shall be entitled to pension with effect from 1st November, 1992 in accordance with such separate rules as may be made in that behalf.]