Section 52(1) in Andhra Pradesh Municipalities (Conduct of Election of Members) Rules, 2005
(1)The Presiding Officer shall close the polling station at the hour appointed for closing under Rule 6 or sub-rule (1) (b) of Rule 49 and shall not thereafter admit any elector into the polling station: Provided that all electors present at the polling station before it is closed shall be allowed to cast their votes.
