Madras High Court
P.R.Rangarajan vs The Director Of Rural Development on 10 April, 2023
Author: S.M.Subramaniam
Bench: S.M.Subramaniam
W.P.No.17533 of 2015
IN THE HIGH COURT OF JUDICATURE AT MADRAS
DATED : 10.04.2023
CORAM
THE HONOURABLE MR.JUSTICE S.M.SUBRAMANIAM
W.P.No.17533 of 2015
and
M.P.Nos.1 & 2 of 2015
P.R.Rangarajan ...Petitioner
Vs.
1.The Director of Rural Development,
15, Jones Road,
Panagal Building,
Saidapet,
Chennai – 15.
2.The District Collector,
Coimbatore District,
Coimbatore.
3.The Assistant Director of Panchayats/
Personal Assistant to the Collector,
Coimbatore District, Coimbatore.
4.The Public Information Officer,
Collectorate,
Kovai, Coimbatore District.
5.The Registrar,
Tamil Nadu Information Commission,
No.2, Theagaraya Salai,
1/4
https://www.mhc.tn.gov.in/judis
W.P.No.17533 of 2015
Near Aalai Amman Koil, Teynampet,
Chennai – 600 018. ..Respondents
Prayer : Writ Petition filed Under Article 226 of the Constitution of India,
to issue a Writ of Mandamus, forbearing the respondents from insisting the
petitioner to furnish information already furnished and the information
against the public interest and the vague and irrelevant information or any
petition seeking information by making defamatory, false and baseless
allegations against the petitioner under Right To Information Act 2005.
For Petitioner : Mrs.R.Suchitra
For Mrs.M.Srividya
For R1 to R4 : Mr.Abishek Murthi
Government Advocate
For R5 : Mr.Niranjan Rajagopalan
For M/s.G.R. Associates
ORDER
The learned counsel appearing on behalf of the writ petitioner made a submission that the writ petition has become infructuous. Thus, no further adjudication is required. The learned counsel for the petitioner has also made an endorsement to that effect.
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2. Recording the above said submission and endorsement of the learned counsel for the petitioner, the writ petition stands disposed of as infructuous. No costs. Consequently, connected miscellaneous petitions are closed.
10.04.2023 Index : Yes kak To
1.The Director of Rural Development, 15, Jones Road, Panagal Building, Saidapet, Chennai – 15.
2.The District Collector, Coimbatore District, Coimbatore.
3.The Assistant Director of Panchayats/ Personal Assistant to the Collector, Coimbatore District, Coimbatore.
4.The Public Information Officer, Collectorate, Kovai, Coimbatore District.
5.The Registrar, Tamil Nadu Information Commission, No.2, Theagaraya Salai, Near Aalai Amman Koil, Teynampet, Chennai – 600 018.
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