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[Cites 2, Cited by 0]

Madras High Court

P.R.Rangarajan vs The Director Of Rural Development on 10 April, 2023

Author: S.M.Subramaniam

Bench: S.M.Subramaniam

                                                                         W.P.No.17533 of 2015

                                  IN THE HIGH COURT OF JUDICATURE AT MADRAS

                                                 DATED : 10.04.2023

                                                         CORAM

                              THE HONOURABLE MR.JUSTICE S.M.SUBRAMANIAM

                                                 W.P.No.17533 of 2015
                                                         and
                                                 M.P.Nos.1 & 2 of 2015

                     P.R.Rangarajan                                          ...Petitioner

                                                          Vs.

                     1.The Director of Rural Development,
                       15, Jones Road,
                       Panagal Building,
                       Saidapet,
                       Chennai – 15.

                     2.The District Collector,
                       Coimbatore District,
                       Coimbatore.

                     3.The Assistant Director of Panchayats/
                       Personal Assistant to the Collector,
                       Coimbatore District, Coimbatore.

                     4.The Public Information Officer,
                       Collectorate,
                       Kovai, Coimbatore District.

                     5.The Registrar,
                       Tamil Nadu Information Commission,
                       No.2, Theagaraya Salai,

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https://www.mhc.tn.gov.in/judis
                                                                                       W.P.No.17533 of 2015

                        Near Aalai Amman Koil, Teynampet,
                        Chennai – 600 018.                                               ..Respondents

                     Prayer : Writ Petition filed Under Article 226 of the Constitution of India,
                     to issue a Writ of Mandamus, forbearing the respondents from insisting the
                     petitioner to furnish information already furnished and the information
                     against the public interest and the vague and irrelevant information or any
                     petition seeking information by making defamatory, false and baseless
                     allegations against the petitioner under Right To Information Act 2005.


                                     For Petitioner        : Mrs.R.Suchitra
                                                             For Mrs.M.Srividya

                                     For R1 to R4          : Mr.Abishek Murthi
                                                             Government Advocate

                                     For R5                : Mr.Niranjan Rajagopalan
                                                             For M/s.G.R. Associates

                                                           ORDER

The learned counsel appearing on behalf of the writ petitioner made a submission that the writ petition has become infructuous. Thus, no further adjudication is required. The learned counsel for the petitioner has also made an endorsement to that effect.

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https://www.mhc.tn.gov.in/judis W.P.No.17533 of 2015

2. Recording the above said submission and endorsement of the learned counsel for the petitioner, the writ petition stands disposed of as infructuous. No costs. Consequently, connected miscellaneous petitions are closed.

10.04.2023 Index : Yes kak To

1.The Director of Rural Development, 15, Jones Road, Panagal Building, Saidapet, Chennai – 15.

2.The District Collector, Coimbatore District, Coimbatore.

3.The Assistant Director of Panchayats/ Personal Assistant to the Collector, Coimbatore District, Coimbatore.

4.The Public Information Officer, Collectorate, Kovai, Coimbatore District.

5.The Registrar, Tamil Nadu Information Commission, No.2, Theagaraya Salai, Near Aalai Amman Koil, Teynampet, Chennai – 600 018.

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https://www.mhc.tn.gov.in/judis W.P.No.17533 of 2015 S.M.SUBRAMANIAM, J.

kak W.P.No.17533 of 2015 10.04.2023 4/4 https://www.mhc.tn.gov.in/judis