Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 1] [Section 2] [Entire Act] State of Andhra Pradesh - Subsection Section 2(f) in Andhra Pradesh Land Grabbing (Prohibition) Act, 1982 (f)"notification" means a notification published in the Andhra Pradesh Gazette; and the word "notified" shall be constructed accordingly;
