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State of Jammu-Kashmir - Section

Section 17 in Jammu and Kashmir Civil Services (Revised) Pay Rules, 2018

17. Special provisions/treatment for certain posts.

- The benefits of special provisions/special treatment available/accorded to certain categories of posts under the Jammu and Kashmir Civil Services (Revised) Pay Rules, 1998 notified vide SRO-18 dated 19-01-2018 shall continue, unless the same has been specifically withdrawn, till further orders :Provided that the benefit of higher pay scales as were existing for any specific class(s)/categories of employees/posts prior to the notification of Jammu and Kashmir Civil Services (Revised) Pay Rules, 1992 shall not be available henceforth.