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State of Madhya Pradesh - Section

Section 9 in The M.P. Foreigners (Arrest and Conditions of Detention or Confinement) Order, 1974

9. Clothing and Bedding.

- An internee may wear his own clothes and use his own bedding and friends and relations may, if permitted to do so by the Superintendent, send him extra clothes and bedding. If an internee is unable for any reason to provide himself with sufficient clothing and bedding, the Superintendent shall provide him with such clothing and bedding as in issued to prisoners placed in class B and C according to whether he is class I and class II internee respectively.